Section 1 in Tamil Nadu Urban Local Bodies (Provision Of Special Facilities For The Differently Abled Persons In The Multi-Storeyed and Public Buildings) Rules, 2013
1. Short title and Commencement.
- These rules may be called the Tamil Nadu Urban Local Bodies (Provision of Special Facilities for the Differently Abled Persons in Multi-storeyed Building and Public Buildings) Rules, 2013.
