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Union of India - Section

Section 59 in The Indian Post Office Rules, 1933

59.

In addition to the postage, a fee of Seventeen rupees shall be charged for the registration of any postal article:Provided that no fee shall be charged for the registration of a "Blind Literature" packet.Provided further that a fee of Rs. 2.50/- only shall be charged for the registration of a value-payable book packet containing printed books, the printed or stamped value whereof does not exceed Rs. 50/-.Provided further that the concession specified in the second proviso shall not be admissible unless the price is either printed or stamped on the printed book or books as the case may be.