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[Cites 0, Cited by 0] [Section 31A(5D)] [Section 31A] [Entire Act]

Union of India - Subsection

Section 31A(5D)(i) in Motor Vehicles Act, 1939

(i)in a case where the financier has refused to issue certificate applied for, after giving the applicant an opportunity of being heard, either renew, or refuse to renew, the permit;