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State of Rajasthan - Section
Section 17 in Agriculture University, Jobner Act, 2013
17. Extension Education Council.
- There shall be an Extension Education Council consisting of the following, namely: -| (i) | the Vice-Chancellor | Ex-officioChairman; |
| (ii) | the Secretary to Government incharge of theAgriculture Department | Member; |
| (iii) | the Directors of Agriculture/ Horticulture/Fisheries Department of the Government and Chief Conservator ofForests, Rajasthan (depending upon extension mandate andprogrammes of the University) | Member; |
| (iv) | all Directors of the University | Member; |
| (v) | all Deans of the Faculties | Member; |
| (vi) | all University Heads of the departments, allZonal Directors and all programme Coordinators of Krishi VigyanKendras within the jurisdiction of the University | Member; |
| (vii) | two eminent persons in the field of extensioneducation from outside of the University nominated by theVice-Chancellor for any particular meeting in accordance with therequirement of the agenda | Member; |
| (viii) | three progressive farmers having specializationin general agriculture, horticulture or other allied branchesMember; to be nominated by the Vice- Chancellor for theirspecialized knowledge and experience | Member; |
| (ix) | one representative each of the followingorganizations as per request of the Vice-Chancellor: - | Member; |
| (a) Rural Development Department of theGovernment; | ||
| (b) Co-operative Department of the Government; | ||
| (c) State Agro-Industries DevelopmentCorporation; | ||
| (d) Irrigation Department of the Government; | ||
| (e) Fertilizer Corporation of India; | ||
| (f) National Seeds Corporation; any otherAgro-Industries or Agro-Service Organizations; | ||
| (x) | the Director, Extension Education | Secretary. |