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[Cites 0, Cited by 0] [Section 33(11)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(11)(i) in First Statutes of the Jai Narayan Vyas University Jodhpur

(i)The payment of an advance from the Provident Fund may be sanctioned by the Vice-Chancellor on a prescribed form to a subscriber from the amount of his/her subscription standing to his/her credit for the following purposes:-