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Jammu & Kashmir High Court - Srinagar Bench

None vs Mr. Mohd. Rafiq Bhat on 23 April, 2019

Author: Rashid Ali Dar

Bench: Rashid Ali Dar

    Supplementary Cause
            List.
        Item No.138
                               HIGH COURT OF JAMMU AND KASHMIR

                                            AT SRINAGAR

      CONC No.06/2019
      IA No.02/2019
      IA No.01/2019

                                                                       Date of order: 23.04.2019
                               National Insurance Co. Ltd. (Insurance Companies)
                                                       Vs
                                          Aijaz Ahmad Shah and others
      Coram:
                               Hon'ble Mr. Justice Rashid Ali Dar, Judge.
      Appearance:
      For the Petitioner/Appellant(s) :              None
      For the Respondent(s)           :              Mr. Mohd. Rafiq Bhat, Adv. For R1 to R4

Adjourned due to non-availability of learned counsel for the petitioner.

List on 1st May, 2019, higher up.

(Rashid Ali Dar) Judge Srinagar 23.04.2019 Shameem H. SHAMEEM HAMID MIR 2019.04.25 11:47 I attest to the accuracy and integrity of this document