Jammu & Kashmir High Court - Srinagar Bench
None vs Mr. Mohd. Rafiq Bhat on 23 April, 2019
Author: Rashid Ali Dar
Bench: Rashid Ali Dar
Supplementary Cause
List.
Item No.138
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CONC No.06/2019
IA No.02/2019
IA No.01/2019
Date of order: 23.04.2019
National Insurance Co. Ltd. (Insurance Companies)
Vs
Aijaz Ahmad Shah and others
Coram:
Hon'ble Mr. Justice Rashid Ali Dar, Judge.
Appearance:
For the Petitioner/Appellant(s) : None
For the Respondent(s) : Mr. Mohd. Rafiq Bhat, Adv. For R1 to R4
Adjourned due to non-availability of learned counsel for the petitioner.
List on 1st May, 2019, higher up.
(Rashid Ali Dar) Judge Srinagar 23.04.2019 Shameem H. SHAMEEM HAMID MIR 2019.04.25 11:47 I attest to the accuracy and integrity of this document