Section 331D(1) in Rules of Procedure and Conduct of Business in Lok Sabha
(1)Each of the Standing Committees constituted under Rule 331C shall consist of not more than [31 members, 21 members to be nominated by the Speaker from amongst the members of Lok Sabha and 10] [Substituted by L.S. Bn. (II) dated 20.7.2004, Para 253.] members to be nominated by the Chairperson, Rajya Sabha, from amongst the members of Rajya Sabha.
