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[Cites 0, Cited by 1] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(1) in East Punjab Urban Rent Restriction Act, 1949

(1)If any person contravenes any of the provisions of sub- section (2) of Section 9, sub-section (1) of Section 10, Section 11 or Section 18, he shall be punishable with fine which may extend to one thousand rupees.