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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Haryana - Subsection

Section 36(1) in Haryana Municipal Building Bye-laws 1982

(1)Every building intended to be used as multiple residential building or a commercial or public or industrial building shall be provided with at least one staircase extending from ground level to the highest floor having minimum clear width in accordance with the following table :-
Number of users up to 100 ... 1.2 metres
Provided that for every additional 50 persons or part thereof, the width of the stairs shall be increased by 0.1 metre, until a maximum of 3.0 metres is reached .