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State of Uttar Pradesh - Section

Section 232 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

232. Construction and installation of roofing brackets.

- The employer shall ensure at a construction site of a building or other construction work that :
(a)roofing brackets are constructed to fit the pitch of steep roof and such brackets are used to provide level working platform;
(b)a roofing bracket referred to in clause (a) is secured in its place by nailing pointed metal projections attached to the underside of such bracket and securely driven into a steep roof on which it is used or secured by a rope passed over the ridge pole and tie of such roof.