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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Madhya Pradesh - Subsection

Section 65(3) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(3)The budget as approved and finalised by the Market Committee shall be submitted to the Director not later than Thirty-first of July every year, for sanction and abstract accounts of the receipts and expenditure of the previous market year shall also be submitted to the Director not later than the first December.