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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(2) in Assam Forest (Removal And Storage of Forest Produce) Regulation Act, 2000

(2)Every order granting or refusing licence under this Act shall be in writing, in such form as may be prescribed, and in case of refusal call the reasons therefor.