Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Sikkim - Subsection

Section 6(2) in Conduct of the Government Litigation, Rules, 2000

(2)In criminal matters-To examine and recommend the proposals for filing criminal appeals/revisions in the higher Court against the decision or orders of acquittal, sentence or any interim orders passed by a subordinate Court.