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[Cites 0, Cited by 0] [Section 30A(1)] [Section 30A] [Entire Act]

State of Himachal Pradesh - Subsection

Section 30A(1)(i) in The Himachal Pradesh Town and Country Planning Act, 1977

(i)Residential activities such as farm-houses and residential houses up to three storeys, cattle shed, toilet, septic tank, kitchen, store, parking shed or garage and rain shelter;