Supreme Court - Daily Orders
B. Subbarao vs M/S. Sun Pharmaceuticals Ltd. . on 29 March, 2016
Bench: Madan B. Lokur, S.A. Bobde
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO. 1879 OF 2016
IN
SPECIAL LEAVE PETITION (C) NO. 22264 OF 2015
B. SUBBARAO Petitioner(s)
VERSUS
M/S. SUN PHARMACEUTICALS LTD. AND ORS. Respondent(s)
O R D E R
We have carefully gone through the review petition and the connected papers. We find no merit in the review petition and the same is accordingly dismissed.
…....................J. [Madan B. Lokur] …....................J. [S.A. Bobde] NEW DELHI MARCH 29, 2016 Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2016.03.29 15:54:26 IST Reason: 1 CHAMBER MATTER SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 1879/2016 In SLP(C) No. 22264/2015 B. SUBBARAO Petitioner(s) VERSUS M/S. SUN PHARMACEUTICALS LTD. AND ORS. Respondent(s) Date : 29/03/2016 This petition was circulated today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE S.A. BOBDE By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master [Signed order is placed on the file] 2