Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

B. Subbarao vs M/S. Sun Pharmaceuticals Ltd. . on 29 March, 2016

Bench: Madan B. Lokur, S.A. Bobde

                                      IN THE SUPREME COURT OF INDIA
                                       CIVIL APPELLATE JURISDICTION

                                 REVIEW PETITION (C) NO.     1879 OF 2016

                                                    IN

                              SPECIAL LEAVE PETITION (C) NO. 22264 OF 2015


     B. SUBBARAO                                                        Petitioner(s)

                                                   VERSUS

     M/S. SUN PHARMACEUTICALS LTD. AND ORS.                             Respondent(s)


                                                 O R D E R

We have carefully gone through the review petition and the connected papers. We find no merit in the review petition and the same is accordingly dismissed.

…....................J. [Madan B. Lokur] …....................J. [S.A. Bobde] NEW DELHI MARCH 29, 2016 Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2016.03.29 15:54:26 IST Reason: 1 CHAMBER MATTER SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 1879/2016 In SLP(C) No. 22264/2015 B. SUBBARAO Petitioner(s) VERSUS M/S. SUN PHARMACEUTICALS LTD. AND ORS. Respondent(s) Date : 29/03/2016 This petition was circulated today.

CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE S.A. BOBDE By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.

(Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master [Signed order is placed on the file] 2