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[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

State of Andhra Pradesh - Subsection

Section 88(1)(f) in Andhra Pradesh Municipalities Act, 1965

(f)such hospitals and dispensaries maintained by railway administration as may, from time to time, be notified by the Government in the Andhra Pradesh Gazette: