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The Principal Commissioner Of Income ... vs Varmora Granito P. Ltd. on 8 March, 2019

Bench: D.Y. Chandrachud, Hemant Gupta

     ITEM NO.13                               COURT NO.11                 SECTION III

                                    S U P R E M E C O U R T O F      I N D I A
                                            RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s).5916/2019

     (Arising out of impugned final judgment and order dated 18-09-2018
     in TA No. 1119/2018 passed by the High Court of Gujarat at
     Ahmedabad)

     THE PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT                      Petitioner(s)

                                                     VERSUS

     VARMORA GRANITO P. LTD.                                              Respondent(s)

     (WITH I.R. and IA No.37332/2019-CONDONATION OF DELAY IN FILING and
     IA No.37333/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Date : 08-03-2019 This petition was called on for hearing today.

     CORAM :
                            HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                            HON'BLE MR. JUSTICE HEMANT GUPTA

     For Petitioner(s)                  Ms. Anita Sahani, Adv.
                                        Ms. Vanshaja Shukla, Adv.
                                        Ms. Khusboo Kapoor, Adv.
                                        Mrs. Anil Katiyar, AOR

     For Respondent(s)



                          UPON hearing the counsel the Court made the following
                                                 O R D E R

Exemption from filing C/C of the impugned judgment granted.

Delay condoned.

Issue notice.

Tag with SLP(C) Diary No.5913 of 2019.

(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) AR-CUM-PS COURT MASTER