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[Cites 0, Cited by 0] [Section 180(1)] [Section 180] [Entire Act]

State of Himachal Pradesh - Subsection

Section 180(1)(A) in The Himachal Pradesh Panchayati Raj Act, 1994

(A)any gift, offer or promise by candidate or his agent or by any other person with the consent of a candidate or his agent of any gratification, to any person whomsoever, with the object, directly or indirectly of inducing -