Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Chattisgarh - Subsection Section 5(29) in Ayush and Health Sciences University of Chhattisgarh Act, 2008 (29)to setup and manage any faculty or such departments in any faculty as may be provided in the statutes, ordinances or regulations;
