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[Cites 0, Cited by 0] [Section 128A(2)] [Section 128A] [Entire Act]

Union of India - Subsection

Section 128A(2)(b) in Motor Vehicles Act, 1939

(b)in the case of any other person, either at or near the place where the requirement is made, or, if the police officer thinks fit, at a police station specified by the police officer: