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[Cites 0, Cited by 0] [Section 22(7)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(7)(c) in The Wealth-Tax Act, 1957

(c)[ "Chairman" means the Chairman of the Settlement Commission; [ Substituted by Act 22 of 2007, Section 84, for Clause (b)(w.e.f. 1.6.2007).]