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[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

State of Madhya Pradesh - Subsection

Section 86(2)(e) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

(e)such other matters as may be necessary for the exercise of the powers and performance of duties and functions by the Town and Country Development Authority or the Special Area Development Authority as the case may be, under this Act.