Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act] State of Kerala - Subsection Section 29(1)(a) in Kerala Cooperative Societies Act, 1969 (a)approval of the budget with reference to the programme of the activities of the society prepared by the committee for the ensuing year;