Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 16] [Entire Act] Union of India - Subsection Section 16(2) in The Monopolies And Restrictive Trade Practices Act, 1969 (2)The powers or functions of the Commission may be exercised or discharged by Benches formed by the Chairman of the Commission from among the members.
