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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Punjab - Subsection

Section 33(3) in The Punjab Land Revenue Act, 1887

(3)For the purpose of the preparation of the annual records, the Collector shall cause to be kept up by the patwari of each estate a register of mutations and such other registers as the Financial Commissioner may prescribe.Procedure for making records