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Punjab-Haryana High Court

M/S Skypak Services Specialists Ltd vs The Presiding Officer on 5 December, 2013

Author: Rameshwar Singh Malik

Bench: Rameshwar Singh Malik

                    IN THE HIGH COURT OF PUNJAB AND HARYANA
                                     AT CHANDIGARH

                                                Civil Writ Petition No.8891 of 1999
                                                Date of Decision: 05.12.2013

           M/s Skypak Services Specialists Ltd.

                                                                  ....Petitioner.

                                                Versus


           The Presiding Officer, Industrial Tribunal-cum-Labour Court, U.T.
           Chandigarh

                                                                  .....Respondents.

           CORAM : HON'BLE MR. JUSTICE RAMESHWAR SINGH MALIK


           Present : Nemo.

                                 ****

           RAMESHWAR SINGH MALIK J. (Oral)

For a detailed order, see order of even date passed in CWP No. 7976 of 1999 (M/s Skypak Services Specialists Ltd. Vs. The Presiding Officer, Industrial Tribunal-cum-Labour Court, U.T. Chandigarh).

(RAMESHWAR SINGH MALIK) JUDGE 5.12.2013 AK Sharma Kumar Amit 2013.12.20 15:28 I attest to the accuracy and integrity of this document