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Supreme Court - Daily Orders

Sheesh Ram vs State Of Rajasthan on 2 May, 2016

Bench: Pinaki Chandra Ghose, Amitava Roy

  ITEM NO.25                               COURT NO.10                SECTION II

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP                     No(s).
  7518/2016

  (Arising out of impugned final judgment and order dated
  19/08/2015 in CRLMA No. 4091/2015 passed by the High Court Of
  Rajasthan At Jaipur)

  SHEESH RAM                                                          Petitioner(s)

                                                  VERSUS

  STATE OF RAJASTHAN & ORS                                            Respondent(s)



  (with appln. (s) for c/delay in filing SLP and office report)


  Date : 02/05/2016 This petition was called on for hearing today.

  CORAM :
                           HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                           HON'BLE MR. JUSTICE AMITAVA ROY

  For Petitioner(s)                   Mr. Dhananjai Jain, AOR


  For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

The Special Leave Petition is dismissed.

(R.NATARAJAN) (SNEH LATA SHARMA) Court Master Court Master Signature Not Verified Digitally signed by R.NATARAJAN Date: 2016.05.02 17:01:04 IST Reason: