Supreme Court - Daily Orders
Sheesh Ram vs State Of Rajasthan on 2 May, 2016
Bench: Pinaki Chandra Ghose, Amitava Roy
ITEM NO.25 COURT NO.10 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
7518/2016
(Arising out of impugned final judgment and order dated
19/08/2015 in CRLMA No. 4091/2015 passed by the High Court Of
Rajasthan At Jaipur)
SHEESH RAM Petitioner(s)
VERSUS
STATE OF RAJASTHAN & ORS Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 02/05/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Dhananjai Jain, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R.NATARAJAN) (SNEH LATA SHARMA) Court Master Court Master Signature Not Verified Digitally signed by R.NATARAJAN Date: 2016.05.02 17:01:04 IST Reason: