Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 234] [Section 3] [Entire Act] State of Karnataka - Subsection Section 3(4) in The Karnataka Regulation of Stone Crushers Act, 2011 (4)On grant of licence under sub-section (3), the existing stone crushers shall be shifted to the safer zone within six months.
