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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(7) in The West Bengal Primary Education Act, 1973

(7)The Secretary and the [Controller of Finance] [Words substituted for the words 'Finance Officer' by W.B. Act 17 of 2009.] shall be entitled to attend and speak at any meeting of the Primary School Council but shall not be entitled to vote.