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State of Odisha - Section

Section 18 in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

18. Issue of orders and practice directions.

- Subject to the provisions of the Electricity Act, 2003 and these regulations, the Commission may from time to time issue orders and practice directions in regard to the implementation of these Regulations and procedure to be followed on various matters, which the Commission has been empowered by these Regulations to specify and direct, and matters incidental or ancillary thereto.