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[Cites 0, Cited by 0] [Section 69(3)] [Section 69] [Entire Act]

State of Maharashtra - Subsection

Section 69(3)(i) in The Maharashtra Cooperative Societies Rules, 1961

(i)in the case of the balance sheet, the state of society's affairs as at the end of the financial year or any other subsequent date up to which the accounts are made up and examined by him, and