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[Cites 0, Cited by 0] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(1) in The Delhi Common Effluent Treatment Plants Rules, 2001

(1)An appeal under section 13 of the Act shall be legible hand writing, preferably typed, in Form-VI and shall he accompanied by a copy of the order appealed against together such of the documents as are required to support grounds of objection mentioned in the appeal.