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[Cites 0, Cited by 0] [Section 57B(2)] [Section 57B] [Entire Act]

State of Chattisgarh - Subsection

Section 57B(2)(iii) in The Chhattisgarh Co-Operative Societies Act, 1960

(iii)"National Bank" means the National Bank for Agriculture and Rural Development established under Section 3 of the National Bank for Agriculture and Rural Development Act, 1981 (61 of 1981);