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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(iii) in The Punjab School Education Board Financial Regulations, 1979

(iii)Purchases made from Government Department or Institutions, i.e. Jails, Government Work Centres, Government Emporium, Co-operative Stores approved by Government, Super Bazar, etc. and from firms with whom the State Government has entered into rate contract.