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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(iii) in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters) Rules, 1995

(iii)total covered area, carpet area, height, description with measurement of each room, bath and verandah, constructional particulars (e.g., morter, mosaic, colour, etc.) and other necessary details;