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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Goa - Subsection

Section 50(14) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(14)The Deputy Conductor in consultation with the Conductor shall then expel the candidate from the examination hall after collecting the answer book of the said candidate. The answer book so collected shall be packed in a separate envelope labelled "Malpractice Case".