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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Maharashtra - Subsection

Section 38(2)(g) in The Maharashtra Village Panchayats Act, 1959

(g)[* * *] [Sub-clauses (d), (e), (f) and (g) were deleted by Maharashtra 4 of 1981, Section 2(a).]