Delhi High Court - Orders
Delhi Jal Board vs Batliboi Environmental Engineering ... on 23 April, 2026
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 86/2023 & I.A. 3567/2023
DELHI JAL BOARD .....Petitioner
Through: Mr. Sarthak Mittal & Mr. Prabin
Mohan, Advs.
versus
BATLIBOI ENVIRONMENTAL ENGINEERING
LTD . .....Respondent
Through: Mr. Shailesh K Kapoor, Ms. Suruchi
Thapar & Ms. Sakshi Chaturvedi
Advs.
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 23.04.2026
1. Learned counsel appearing on behalf of the petitioner seeks adjournment stating that there is bereavement in the family of arguing counsel.
2. Put up on 25.08.2026.
AVNEESH JHINGAN, J APRIL 23, 2026 Ch This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/04/2026 at 21:32:49