Section 280(1)(e) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

[Cites 0, Cited by 0] [Section 280(1)] [Section 280] [Entire Act]

(e)any other activities, with the prior approval of the State Government aimed at promoting welfare of building workers as a whole.

Legal Document View