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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Bihar - Subsection

Section 69(3) in Management and Working of the Forests

(3)The Divisional Office Accountant should be required to balance each Range Account when received by endorsing the following simple abstract giving lump sum totals on each Range Cash Book:-
Dr. Cr.
Opening balance on 1st Expenditure charged off on work done.
Revenue (if any) receive. Revenue (if any) remitted.
Advances received from Divisional Office Recoveries of excesspayments if any Closing balance on 31st
If these are totalled for all Ranges and the Divisional headquarters accounts added the result should agree with Form No. 6, Forest Account Code, as submitted to Accountant-General, and the Accountant should invariably exhibit this check to the Divisional Officer.