Section 25 in Executive Instructions Relating to Opium
25. Report in individual important cases.
- The Deputy Commissioners are also required to submit to the Excise Commissioner special reports in triplicate in the same form as referred to in Instruction 23 above regarding individual cases in which new methods of smuggling are brought to light, whether the smuggling be local or from another Province or a foreign State, and whether they result in conviction or not. The Excise Commissioner will summit these reports in duplicate to the Provincial Government or the Governor of Assam, as the case may be.
