Himachal Pradesh High Court
Karam Chand vs . Hrtc & Others on 25 April, 2022
Bench: Sabina, Sandeep Sharma
Karam Chand Vs. HRTC & Others .
Execution Petition No. 100 of 2022 25.04.2022 Present: Mr. Ashok Kumar, Advocate for the petitioner.
Mr. Rishi Tandon, Advocate on behalf of Mr. Ajay Chauhan, Advocate, for the respondents.
Notice. Mr. Rishi Tandon, Advocate accepts notice on behalf of the respondents and seeks time to file reply.
List again on 22nd August, 2022.
(Sabina) Judge (Sandeep Sharma) Judge April 25, 2022 (ps/vh) ::: Downloaded on - 25/04/2022 20:08:10 :::CIS