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[Cites 0, Cited by 6] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1) in The Bihar Non-Government Elementary Schools (Taking Over of Control) Act, 1976

(1)Elementary Schools managed by the District Board, Zila Parishad, the Municipal Board, and the Patna Municipal Corporation, and those opened under the Expansion and Improvement Scheme shall be deemed to have been taken over by the State Government with effect from the 1st day of January, 1971.