Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 16 in THE RAJASTHAN EPIDEMIC DISEASES ACT, 2020 16. Repeal and savings.- (1) The Rajasthan Epidemic Diseases Ordinance, 2020 (Ordinance No. 1 of 2020) and the Rajasthan Epidemic Diseases (Amendment) Ordinance,
