Section 2(7) in The Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977
(7)"employee" means any member of the teaching and non-teaching staff of a recognised school; [and includes [Assistant Teacher (Probationary)] [These words were inserted by Maharashtra 14 of 2007, Section 10(a), (w.e.f. 30.4.2007).] ];
