Bombay High Court
Shaikh Akbar Madarsab Shaikh Unus vs The State Of Maharashtra And Ors on 28 September, 2018
Author: P.R. Bora
Bench: P.R. Bora
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
934 CIVIL APPLICATION NO. 12046 OF 2018
IN FAST/19481/2018 WITH CA/12037/2018 IN
FAST/19928/2018 WITH CA/12038/2018 IN
FAST/19930/2018 WITH CA/12039/2018 IN
FAST/19935/2018 WITH CA/12041/2018 IN
FAST/19932/2018 WITH CA/12042/2018 IN
FAST/19924/2018 WITH CA/12043/2018 IN
FAST/19937/2018 WITH CA/12044/2018 IN
FAST/19926/2018
SHANKAR RAJARAM LAMDADE (DIED) THR LRS NAGNATH
VERSUS
THE STATE OF MAHARASHTRA AND ORS
...
Advocate for Applicant : Mr. Dhanure Bramhanand M.
Mr. PG Borade, AGP for Respondents: 1 & 2.
...
CORAM : P.R. BORA, J.
Dated: September 28, 2018 ...
PER COURT :-
. Issue notice to respondents in Civil Applications for condonation of delay, returnable after six weeks.
. Learned AGP waives service for Respondent Nos. 1 & 2.
( P.R. BORA, J. ) ...
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