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Himachal Pradesh High Court

Ashwanit @ Neeta (Deceased) Through Lrs vs . on 14 August, 2023

Ashwanit @ Neeta (deceased) through LRs Vs. Ranjeet Singh RSA No. 527 of 2019 .

14.08.2023 Present: Mr. Vishal Verma, Advocate, Proxy counsel, for appellant No.2.

Mr. Ishan Sharma, Advocate, Proxy counsel the respondent.

of RSA no. 527 of 2019 and CMP no. 13131 of 2019 rt List after two weeks, as prayed for.

(Rakesh Kainthla) Judge August 14, 2023 (ravinder) ::: Downloaded on - 14/08/2023 20:41:34 :::CIS