Madhya Pradesh High Court
Sonu Rajawat vs Nisha on 22 April, 2016
CRR No. 750/2014
1
22.04.2016
Shri Alok Sharma, learned counsel for the petitioner.
Shri Vishal Singh Bhadoriya, learned counsel for the
respondent.
As prayed by learned counsel for both the parties, this petition be listed along with M.Cr. C. No. 9596/2013 pending between the same parties.
(M.K. Mudgal)
(alok) Judge