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State of Rajasthan - Section

Section 10 in Singhania University, Pacheri Bari (Jhunjhunu) Act, 2008

10. Application of General Fund.

- The General Fund shall he utilized for meeting all expenses, recurring or non-recurring in connection with the affairs of the University:Provided that no expenditure shall be incurred by the University in excess of the limits for total recurring expenditure and total nonrecurring expenditure for the year, as may be fixed by the Board of Management, without the prior approval of the Board of Management.