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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Uttarakhand - Subsection

Section 52(1)(c) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(c)has will fully, after notice by the Registrar, violated any of the provisions of this Act or its articles of association; or